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Kerala High Court

Jacob Mathew vs Union Of India on 1 December, 2011

Author: Antony Dominic

Bench: Antony Dominic

       

  

   

 
 
                          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                                     PRESENT:

                        THE HONOURABLE MR.JUSTICE ANTONY DOMINIC
                                                           &
                     THE HONOURABLE MR. JUSTICE ALEXANDER THOMAS

                  FRIDAY, THE 23RD DAY OF JANUARY 2015/3RD MAGHA, 1936

                               WA.No. 612 of 2012 () IN WP(C).8781/2006
                                        ------------------------------------------


  AGAINST THE ORDER/JUDGMENT IN WP(C) 8781/2006 of HIGH COURT OF KERALA
                                                DATED 01-12-2011

APPELLANT(S)/PETITIONERS:
----------------------------------------------

        1. JACOB MATHEW
            PARACKAL, VII/332, MANGANAM P.O.
            KOTTAYAM-686018.(ASST. MANAGER).

        2. J. RAMESH KAMATH
            BALAJI HOUSE, THOTTUMUGHOM P.O.
            ALUVA-05.(ASST.MANAGER)

        3. CHARU ARAKKAL
            UPAHAR, VALLIKUNNU NORTH P.O., KADALUNDI NAGARAM
            MALAPPURAM-673334 (AAO).

        4. UNNIKRISHNAN M.D.
            MADATHIL, RAINBOW GARDENS, PUTHUR
            PALAKKAD-678001.

        5. N.S. NARAYANAN
            49/9, FIRST FLOOR, WEST OF PERANDOOR TEMPLE
            ELAMAKKARA KOCHI-682026 (AO).

        6. P.GOPINATHAN NAIR
            SRUTHI, CHANDROTH WEST, AZHIKODE
            KANNUR-670009(DEPUTY MANAGER).

        7. JASEENTHA P.H.
            KAIRALI BHAVAN, CHEMMAKKAD P.O., KOLLAM-691603 (AO).

        8. M.K. RADHAMMA
            MEETHAL HOUSE, AZHIYOOR P.O., (VIA) VADAKARA
            KOZHIKODE-09 (SR. ASST.).

        9. J.W. ASTHIND MACHADO
            T.C.22/1274, MANAMOOLA, THIRUVANANTHAPURAM (AAO).

WA NO.612/12                          -2-


    10. P.P. RETNAPRABHA
       KARTHIKA, MUTTAMBALAM P.O., KOTTAYAM (SR. ASST.)

    11. K.P. SASIDHARA MENON
       KRISHNAMASRAYE, AROOR P.O., ALALPPUZHA-688534 (ASST).

    12. G.R. THANKAMANI
       SITHARA, 28/786, CHERUPARAMBATH ROAD
       KADAVANTHARA P.O, KOCHI-20 (ADMN. OFFICER).

    13. C.S. RAMACHANDRAN
       CHEMBAKASSERY HOUSE, TEMPLE ROAD, PAZHUVIL WEST P.O.
       THRISSUR-680564(ASST.)

    14. E. ETHOMAS
       EDAKULATHUR HOUSE, ST. JOSEPH'S STREET, KURIYACHIRA
       THRISSUR-680006(ST.ASST.)

    15. A.T.KRISHNAN
       ALAMTHARA HOUSE, KUMBALANGI SOUTH P.O.
       KOCHI-17 (ASST.)

    16. K.V. YACOB
       KOTTAPPURATHU, X/89, 1ST MILE
       PERUMBAVOOR-683542 (DEPUTY MANAGER).

    17. P.G. MURALI
       12/923, KRISHNA BHAVANAMA, OPP. MILMA PLANT
       KALLEPULLY P.O., PALAKKAD-678005.

    18. R. RAMANUNNI
       RAGAM, PALAPPURAM P.O., OTTAPALAM
       PALAKKAD-679103.

    19. M.V. KUMAR
       AISWARYA, PRASANTHI NAGAR, KALLEKULANGARA P.O.
       PALAKKAD-678009.

    20. P.V. ALEX
       28/1685, ST. JOSEPH'S CHURCH ROAD, KADAVANTHRA
       KOCHI-20 (ASST. MANAGER).

    21. ABRAHAM C. JOHN
       COCHETT HOUSE, THAZHATHANGADY P.O.
       KOTTAYAM (ASST. MANAGER).

    22. V. NARAYANAN
       SREEPADMAM, IX/660, THARANAGAR
       CHANDRANAGAR P.O., PALAKKAD-678007.

    23. M. RADHAKRISHNAN
       ANOOR, MANGAD, KALLIASSERY P.O.
       KANNUR-670562(SENIOR ASSISTANT).

WA NO.612/12                           -3-

    24. R. RAVINDRANATHA PRABHU
      NEAR SLN TEMEPLE, MM ROAD
      THALASSERY-670101 (ASST. MANAGER).

    25. R. RANGA NAIK
      TC 68/350, KAVITHA, THIRUVALLAM P.O.
      THIRUVANANTHAPURAM-695 027. (AAO)

    26. K.K. AMMINI
      HILLVIEW HOUSE, OPP. GOVT. U.P. SCHOOL, NOCHIMA
      N.A.D.P.O., ALUVA-683563 (ADMINISTRATIVE. OFFICER).

    27. C. SREEDHARAN
      SIVA KRIPA, NEAR AKLIYATH TEMPLE
      AZHIKODE KANNUR -670009 (ADMINISTRATIVE OFFICER).

    28. T.R. HARIHARAN
      22/153, PARVATHI NIVAS, THIRUMILLAI VILLAGE
      PALAKKAD-678020.

    29. SALINI A.G.
      UNNECHAN PARAMBIL HOUSE, AZAD ROAD
      KALOOR KOCHI-17 (SR. ASST.)

    30. P. KANAKALATHA MENON
      VAISALI, PULIKKAZHATH HOUSE, MUKKOTTIL TEMPLE ROAD
      POONITHUR P.O., KOCHI-04 (AAO).

    31. K.I. MATHAI
      KADATHANDARA HOUSE, VALLAMKULAM WEST P.O.
      THIRUVALLA (AO).

    32. M.K. SEYD MOHAMMED
      MATHILAKATHUVEETHIL, X/213, KAIPAMANGALAM P.O
      THRISSUR-680681 (SR. ASST.)

    33. N. RAJEEVA MOHAN
      NIRANJANA, PUZHAKALTHARA, CHINMAYA NAGAR
      KOLLENGODE-678506 (SR. ASST.)

    34. K. BABU
      PANCHAJANYAM, CHEVARAMBALAM P.O.
      KOZHIKOD 673017 (ASST.)

    35. P.K. BALAKRISHNAN
      28/3848B, POTTAMMAL, NELLIKODE P.O.-673016 (A.O.)

    36. C. BHASKARAN
      SOWPARNIKA, PANICKER COLONY,VENNAKKARA
      PALAKKAD (SR. ASST)

    37. SWARNA MOHANAKRISHNAN
      NO.90, A.G'S LAYOUR, 4TH CROSS,
      NEW BEL ROAD, BANGALORE-560054 (AAO).

WA NO.612/12                           -4-

    38. K.S. RAJAN
      PATARI, KADAVATH HOUSE, AMEPARAMBU
      N. PARAVOOR-683513.(AO)

    39. T.C. JOSE
      S/O LATE T.V. CHAKKU, THANIKKAL KODNKANDATH HOUSE
      ST. JOSEPH'S STREET, ARANATTUKARA
      THRISSUR-680618 (ASST.)

    40. P.K. GOKULA DAS
      GOKULAM, MELUR P.O., PANAMANA
      THRISSUR DT.

    41. C. KRISHNANKUTTY
      LAVANYA, PERINGAMMALA, KALLIYOOR P.O.
      THIRUVANANTHAPURAM (ADMN. OFFICER).

    42. S. SANKARANARAYANAN
      SRAMBIKKAL HOUSE, CHUNANGAD P.O., OTTAPALAM.

    43. P.V. JOHN
      PADINJARAYIL HOUSE, PUTHUPANAM P.O.
      VADAKARA-673105 (SENIOR ASSISTANT).

    44. A. RADHAKRISHNAN
      BRINDAVAN, KARUVANNURTHARA, KODUVAYOOR
      PALAKKAD (SR. ASST, )

    45. P.V. GEORGE
      PARAMBAKATH HOUSE, ASOKAPURAM P.O.
      ALUVA-683101 (SR. ASST.)

    46. USHA CHANDRASEKHARAN A.M.
      SUBIKSHA, T.C.17/1548-1, CHENGALLOR ROAD
      POOJAPPURA
      THIRUVANANTHAPURAM-695012 (ASST. MANAGER).

    47. K. ANANTHASUBRAMANIAM
      TC40/640, ANAVAL STREET
      THIRUVANANTHAPURAM-695009. (SR. ASST.)

    48. K.T.MATHAI
      KALARICKAL, TC10/1735, KARAVALLOOR LANE
      VATTIYOORKAVU
      THIRUVANANTHAPURAM -695013 (ADMN OFFICER).

    49. B. SIVARAMAN
      T.C.55/2010, PARVATHI NIVAS, RAM NAGAR COLONY
      PAPPANAMCODE, THIRUVANANTHAPURAM-15 (SR. ASST.)

    50. M. MUSTHAFA
      ZYRM MAHAL, ARAKKINAR, BEYPORE PANCHAYAT
      KOZHIKODE-673028 (SR. ASST.)

WA NO.612/12                           -5-

    51. M. RETNAVENI
      SMITHA, 5/1897, NEAR SV COLONY
      KOZHIKODE -673006 (SR. ASST.)

    52. K.T.JOSE
      ROSE VILLA, 1/4314, PEOPLES ROAD
      ERNHIPALAM P.O.
      KOZHIKODE 673006. (ASST. ADMN. OFFICER)

    53. M.V. RAMADAS
      REVATHY, 28/3149A, PUTHIYA PARAMBA
      NELLODE P.O., KOZHIKODE-673016.(ASST.)

    54. T.P. HYMAVATHY
      AKASH APARTMENTS, B2, UDAYA NAGAR
      KATHRIKADAVU, KALOOR, KOCHI-17(SR. ASST.)

    55. M.P.VIJAYAN
      SREE LAKSHMI, THEKKUMBHAGOM, THRIPUNITHURA (SR. ASST.)

    56. SMT. MARGARET POULOSE
      204 FARAH GREEN, 10 EAGLE STREET, LANGFORD TOWN
      BANGALORE-560025 (DY. MANAGER).

    57. A.C. UNNIKRISHNANA,
      E 1005, MATHA AMRITHANANDAMAYI MAT, AMRITHA PURI
      VALLIKKAVU, KOLLAM (DEPUTY MANAGER).

    58. PRABHA JAYARAM
      W/O N, JAYARAM VADHYAR, FLAT NO.F-2
      KAUSHIKAM, DOOR NO.41/1044 C-I, VEEKSHANAM ROAD
      KOCHI-682 018.(ADMINISTRATIVE OFFICER).

    59. SARASWATHY RAJARAM
      SOORYA, MADAMBIL LANE, POOTHOLE WEST FORT
      THRISSUR-680004. (SR. ASST.)

    60. K. SIVADAS
      SAKETHAM, KAVIL HOUSE, KOTTAPPADY
      THRISSUR DISTRICT (AO)

    61. VARGHESE V. KANDAMKULATHY
      NEAR S.N. HALL, R.S. ROAD, IRINJALAKUDA-680121 (A.O.).

    62. E.T.VARGHESE
      EMMATTY HOUSE, CHEROOR P.O.
      THRISSUR-680004. (SR. ASST.)

    63. P. VIJAYALEKSHMY AMMA
      BROTHERS BUNGALOW, MARUTHORVATTOM P.O.
      CHERTHALA (SR. ASST.)

    64. GRACY PETERS
      VADUTHALA GRACE VILLA, OMALLUR P.O.
      PATHANAMTHITTA -689647 (ASST. MANAGER).

WA NO.612/12                                            -6-

        65. M.B. SHANBHOGUE
            4H, 80 D LAND LINKS, DERE BAIL
            KANCHADY, MANGALORE-575008.(A.O.)

            BY ADVS.SRI.SANTHOSH MATHEW
                          SRI.SATHISH NINAN
                          SRI.ARUN THOMAS
                          SRI.JENNIS STEPHEN

RESPONDENT(S)/RESPONDENTS:
-----------------------------------------------------

        1. UNION OF INDIA
            REPRESENTED BY THE SECRETARY
            MINISTRY OF FINANCE (DEPARTMENT OF ECONOMIC AFFAIRS)
            INSURANCE DIVISION, NEW DELHI.

        2. UNITED INDIA INSURANCE COMPANY LIMITED
            REGISTERED OFFICE & HEAD OFFICE 24, WHITES ROAD
            CHENNAI-600014
            REPRESENTED BY ITS CHAIRMAN & MANAGING DIRECTOR.

            R1 BY ADV. SRI.P.PARAMESWARAN NAIR,ASG OF INDIA
            R2 BY ADV. SRI.N.NANDAKUMARA MENON (SR.)
            R2 BY ADV. SRI.P.K.MANOJKUMAR

             THIS WRIT APPEAL HAVING BEEN FINALLY HEARD ON 23-01-2015, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

WA NO.612/12



                        APPENDIX


APPELLANT'S EXHIBITS




ANNEXURE 1:   PHOTOCOPY OF THE JUDGMENT OF THE HIGH

COURT OF HIMACHAL PRADESH IN CWP NO.189 OF 2006.



                      //True Copy//


                                  PA to Judge
Rp



         ANTONY DOMINIC & ALEXANDER THOMAS, JJ.
         ===============================
                   Writ Appeal No. 612 of 2012
                  ====================

            Dated this the 23rd day of January, 2015

                          J U D G M E N T

Antony Dominic, J.

The appellants were employees of the 2nd respondent, United Insurance Company Limited. Exts.P2 and P2(a) are the scheme for voluntary retirement introduced by the Government of India for the employees in the insurance sector. The appellants applied for the benefit of the scheme and availed of the same. On that basis, they voluntarily retired from service during February and March 2004. Subsequently, revision of scale of pay and other benefits were introduced in the insurance sector by Exts.P4 and P4(a). That was with effect from 1/8/2002. Appellants claimed the benefit of Exts.P4 and P4(a). That was turned down and it was thereupon that they filed WP(C) No.8781/06. By the judgment under appeal, the learned single Judge dismissed the writ petition and in this appeal, the said judgment is under challenge.

2. When the appeal was taken up for hearing, learned counsel for the 2nd respondent company brought to our notice the judgment of the Apex Court in Manojbhai N. Shah & Ors. v. WA No.612/12

: 2 :

Union of India (CDJ 2015 SC 011), where, orders rejecting similar claims were upheld by the Apex Court. In the light of the above judgment, the claim of the appellants is only to be rejected.
The appeal lacks merit and is dismissed.
Sd/-
ANTONY DOMINIC JUDGE Sd/-
ALEXANDER THOMAS JUDGE Rp //True Copy// PA to Judge