Supreme Court - Daily Orders
The State Of Bihar vs M/S Riga Sugar Co. Ltd. on 3 October, 2019
Bench: L. Nageswara Rao, Hemant Gupta
1
ITEM NO.15+16 COURT NO.9 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).4647/2019
(Arising out of impugned final judgment and order dated 11-07-
2018 in CWJC No. 8511/2016 passed by the High Court Of
Judicature At Patna)
THE STATE OF BIHAR & ORS. Petitioner(s)
VERSUS
M/S RIGA SUGAR CO. LTD. Respondent(s)
(IA No. 15028/2019 - EXEMPTION FROM FILING O.T.)
WITH
SLP(C) No. 4664/2019 (XVI)
(IA No. 11803/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 11799/2019 - EXEMPTION FROM FILING O.T. IA No. 55356/2019 - EXEMPTION FROM FILING O.T. IA No. 55354/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) ITEM 16 SLP(C) No. 3593/2019 (XVI) (IA No. 12696/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 12695/2019 - EXEMPTION FROM FILING O.T.) WITH SLP(C) No. 3595/2019 (XVI) (IA No. 11863/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Date : 03-10-2019 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO Signature Not Verified HON'BLE MR. JUSTICE HEMANT GUPTA Digitally signed by GEETA AHUJA Date: 2019.10.03 17:03:38 IST Reason: For Petitioner(s) Mr. Maninder Singh, Sr. Adv.
Mr. Keshav Mohan, Adv.
Mr. Piyush Choudhary, Adv. Mr. Gaurav Kejriwal, AOR 2 For Respondent(s) Mr. Navaniti Prasad Singh, Sr. Adv.
Mr. Satyabir Bharti, Adv. Mrs. Francesca Kapur, Adv. Mr. Arun K. Sinha, AOR Mr. Rakesh Singh, Adv.
UPON hearing the counsel the Court made the following O R D E R Heard.
Leave granted.
Arguments concluded.
Judgment reserved.
(GEETA AHUJA) (SUNIL KUMAR RAJVANSHI) COURT MASTER (SH) BRANCH OFFICER