Section 2 in Rules under the United Provinces Excise Act, 1910
2. By whom excise is administered.
- In each case to the extent detailed in the following chapters the administration of these laws and rules is entrusted to-(1)the Excise Commissioner;-(2)officers of the Excise Department;(3)the Collector and officers of the Land Revenue Department;(4)officers of the Police Department;(5)excise licensing boards and excise advisory committees;(6)officers of the Medical and Health Department; and(7)officers of the Central Excise, Narcotics, Drugs Control and Opium Departments.
