Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Kerala High Court

Sandhyavu vs Peter on 25 August, 2022

Author: M.R.Anitha

Bench: M.R.Anitha

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                              PRESENT
                             THE HONOURABLE MRS. JUSTICE M.R.ANITHA

                       Thursday, the 25th day of August 2022 / 3rd Bhadra, 1944
                                        RSA NO. 433 OF 2022
                         AS 5/2019 OF II ADDITIONAL SUB COURT,ERNAKULAM
                         OS 353/2012 OF ADDITIONAL MUNSIFF COURT,KOCHI
APPELLANT/APPELLANT/DEFENDANT:

       SANDHYAVU, S/O. GEORGE,AGED 45, AREEPARAMBIL HOUSE, PALLURUTHY, KOCHI 682 006.

     BY ADVS.G.KRISHNAKUMAR,B.S.SURAJ KRISHNA.
RESPONDENT/RESPONDENT/PLAINTIFF:

       PETER, S/O. GEORGE, AREEMPARAMBIL HOUSE, PALLURUTHY, KOCHI 682 006.

     BY ADVS.DILEEP D BHAT,SUCHITHRA K.R.,SUNIL N.SHENOI,GANESH.S.PAI,GIRISH GOPI.
       This Regular second appeal again having come up for orders on 25.08.2022 and upon
perusing this Court's order dated 11.08.2022, the court on the same day passed the following:
                                 M.R.ANITHA, J.
                    ===========================
                            R.S.A. No.433 of 2022
                   ============================
                    Dated this the 25th day of August, 2022

                                         ORDER

Adv.Dileep D.Bhat entered appearance on behalf of the respondent. Learned counsel for the respondent requested to post the case after vacation.

In the meanwhile, the interim order already passed is extended till the next posting date.

Call for records.

Post on 23.09.2022.

Sd/-

M.R.ANITHA JUDGE nk 25-08-2022 /True Copy/ Assistant Registrar