Kerala High Court
Sandhyavu vs Peter on 25 August, 2022
Author: M.R.Anitha
Bench: M.R.Anitha
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE M.R.ANITHA
Thursday, the 25th day of August 2022 / 3rd Bhadra, 1944
RSA NO. 433 OF 2022
AS 5/2019 OF II ADDITIONAL SUB COURT,ERNAKULAM
OS 353/2012 OF ADDITIONAL MUNSIFF COURT,KOCHI
APPELLANT/APPELLANT/DEFENDANT:
SANDHYAVU, S/O. GEORGE,AGED 45, AREEPARAMBIL HOUSE, PALLURUTHY, KOCHI 682 006.
BY ADVS.G.KRISHNAKUMAR,B.S.SURAJ KRISHNA.
RESPONDENT/RESPONDENT/PLAINTIFF:
PETER, S/O. GEORGE, AREEMPARAMBIL HOUSE, PALLURUTHY, KOCHI 682 006.
BY ADVS.DILEEP D BHAT,SUCHITHRA K.R.,SUNIL N.SHENOI,GANESH.S.PAI,GIRISH GOPI.
This Regular second appeal again having come up for orders on 25.08.2022 and upon
perusing this Court's order dated 11.08.2022, the court on the same day passed the following:
M.R.ANITHA, J.
===========================
R.S.A. No.433 of 2022
============================
Dated this the 25th day of August, 2022
ORDER
Adv.Dileep D.Bhat entered appearance on behalf of the respondent. Learned counsel for the respondent requested to post the case after vacation.
In the meanwhile, the interim order already passed is extended till the next posting date.
Call for records.
Post on 23.09.2022.
Sd/-
M.R.ANITHA JUDGE nk 25-08-2022 /True Copy/ Assistant Registrar