Delhi High Court - Orders
Sonu@Matka vs State Of Nct Of Delhi & Anr on 17 March, 2026
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 3762/2025
SONU@MATKA .....Petitioner
Through: Mr. Rajeev Chhetri, Mr. Sandip
Munian and Mr. Rajesh Chhetri,
Advocates.
versus
STATE OF NCT OF DELHI & ANR. .....Respondents
Through: Ms. Rupali Bandhopadhya, ASC for
the State.
Insp. Mukesh Kumar, P.S.:
Kalyanpuri.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 17.03.2026 As Chairperson of the Portfolio Judges' Committee (Dwarka Courts Complex), the undersigned alongwith other Committee Members, is scheduled to visit Dwarka Courts this afternoon.
In view of the above, it has not been possible to take-up this matter today.
Accordingly, re-notify on 09th April 2026.
ANUP JAIRAM BHAMBHANI, J MARCH 17, 2026 hb This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/03/2026 at 20:46:34