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Delhi High Court - Orders

Muktaben M.Mashru vs The State Of Nct Of Delhi & Anr on 27 September, 2019

Author: Chander Shekhar

Bench: Chander Shekhar

$~50
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    CRL.M.C. 4206/2018 & Crl.M.A.30311/2018
     MUKTABEN M.MASHRU                     ..... Petitioner
                     Through: Mr. S. Qureshi, Mr. S. Shriram
                                & Ms. Nidhi Mohan Parashar,
                                Advocates

                      versus

     THE STATE OF NCT OF DELHI & ANR. ..... Respondents
                   Through: Mr. Mukesh Kumar, APP with
                              SI    Rajeshwar,    PS:Palam
                              Village, Delhi
                              Mr. Ajay Burman, Senior
                              Advocate with Ms. Nishi
                              Chowdhary & Mr. Raghav
                              Sharma,      Advocates    for
                              respondent No.2
     CORAM:
     HON'BLE MR. JUSTICE CHANDER SHEKHAR
                   ORDER

% 27.09.2019 Renotify for further arguments on 1.10.2019 at 2:30 pm. CHANDER SHEKHAR, J SEPTEMBER 27, 2019 tp