Delhi High Court - Orders
Muktaben M.Mashru vs The State Of Nct Of Delhi & Anr on 27 September, 2019
Author: Chander Shekhar
Bench: Chander Shekhar
$~50
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 4206/2018 & Crl.M.A.30311/2018
MUKTABEN M.MASHRU ..... Petitioner
Through: Mr. S. Qureshi, Mr. S. Shriram
& Ms. Nidhi Mohan Parashar,
Advocates
versus
THE STATE OF NCT OF DELHI & ANR. ..... Respondents
Through: Mr. Mukesh Kumar, APP with
SI Rajeshwar, PS:Palam
Village, Delhi
Mr. Ajay Burman, Senior
Advocate with Ms. Nishi
Chowdhary & Mr. Raghav
Sharma, Advocates for
respondent No.2
CORAM:
HON'BLE MR. JUSTICE CHANDER SHEKHAR
ORDER
% 27.09.2019 Renotify for further arguments on 1.10.2019 at 2:30 pm. CHANDER SHEKHAR, J SEPTEMBER 27, 2019 tp