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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

State of Odisha - Subsection

Section 42(2)(ii) in The Orissa Contract Labour (Regulation and Abolition) Rules, 1975

(ii)The floor and inside walls shall be made of smooth and impervious material and inside walls shall be lime-washed or colour-washed at least once in each year :