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State of Jharkhand - Section

Section 215 in Bihar Education Code, 1961

215. Significance of National Flag and National Anthem.

- It is considered essential that all educational institutions should make provision in the programme of their work for explaining to the students the significance of the National Flag and National Anthem. They should as a part of the school routine, practise the hoisting of the Flag and the singing of the Anthem. The boys and girls in the educational institutions should be acquainted with the history of National Flag and National Anthem and the correct method of saluting, hoisting and lowering the Flag or singing the National Anthem.(Government of India order no. F-8-61/54-D-7, dated the 4th October, 1954)