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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(1)(a) in Tamil Nadu Artists Social Security and Welfare Scheme, 2006

(a)
(i)if the daughter of the applicant is studying in 10th Standard or its equivalent, a sum of Rs. 1,000 (Rupees one thousand only);
(ii)if the son or daughter of the applicant had passed the 10th Standard examination or its equivalent, a sum of Rs. 1,000 (Rupees one thousand only);