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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(c) in The U.P. Electricity Supply (Consumers) Regulations, 1984

(c)The premises where the connection is required must be clearly indicated by the consumer giving details of the premises under his occupation with the number of the service connection if any, whether existing or lying disconnected.