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[Cites 0, Cited by 0] [Section 42(3)] [Section 42] [Entire Act]

State of Madhya Pradesh - Subsection

Section 42(3)(ii) in The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Madhya Pradesh Rules, 1981

(ii)The notice shall also bear the figure of a man or of a women, as the case may be.