Rajasthan High Court - Jaipur
Star Wire (India) Limited vs The Steel Authority Of India L on 28 February, 2012
Author: Arun Mishra
Bench: Arun Mishra
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. SPECIAL APPEAL(WRIT) NO.745/2007 IN S.B. CIVIL WRIT PETITION NO.4750/2000 STAR WIRE (INDIA) LIMITED Vs. THE STEEL AUTHORITY OF INDIA LIMITED DATE: 28.02.2012 HON'BLE THE CHIEF JUSTICE MR. ARUN MISHRA HON'BLE MR. JUSTICE NARENDRA KUMAR JAIN-I Ms. Sheetal Mirdha, for the appellant. Mr. Anant Kasliwal, for the respondents.
**** Ms. Sheetal Mirdha pleads no instruction. None else has put in appearance on behalf of appellant. The appeal is dismissed for want of prosecution. (NARENDRA KUMAR JAIN-I),J. (ARUN MISHRA),CJ. /KKC/ Certificate:
All corrections made in the judgment/order have been incorporated in the judgment/order being emailed.
KAMLESH KUMAR P.A