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[Cites 0, Cited by 0] [Section 36E] [Entire Act]

State of West Bengal - Subsection

Section 36E(2) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972

(2)The Board may, for the efficient discharge of its business, appoint other officers, technical personnel, and employees under such terms and conditions as may be determined by the Board with the approval of the State Government.