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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(2)(j) in The M.P. Shram Kalyan Nidhi Adhiniyam, 1982

(j)such other objects as would in the opinion of the Board improve the standard of living and ameliorate the social conditions of labour :