Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(f) in THE SURROGACY (REGULATION) ACT, 2021

(f)to recommend to the Board and State Boards about the modifications required in the rules and regulations in accordance with changes in technology or social conditions;