Section 92(1)(iv) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

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State of Uttar Pradesh - Subsection

Section 92(1)(iv) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(iv)assisting the Gram Panchayats in their development work including drawing up of plans and their execution according to the standards and broad policy laid down by the State Government, the Zila Panchayat or the Kshettra Panchayat and bringing to the notice of the Kshettra Panchayat any defects in the execution of the aforesaid plans;

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State of Uttar Pradesh - Subsection

Section 92(1)(iv) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961