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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(2) in The Punjab Cotton Ginning and Pressing Factories Rules, 1965

(2)The sample separated under sub-rule (1) shall be packed and sealed with official seal of the officer in the presence of the owner or manager who will also be allowed to put his seal if he so desires.