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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(h) in Chhattisgarh Food and Nutritional Security Act, 2012

(h)A scheme for maintenance of such buffer stock of foodgrains to be maintained by local bodies, to provide meals, free of charge, to persons identified under Chapter-IV destitute and homeless persons, as may be specified in such scheme: