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State of Rajasthan - Section

Section 8 in Rajasthan Micro and Small Enterprises Facilitation Council Rules, 2018

8. Progress Report.

(1)The Council shall upload the basic information including the annual progress report of the Council on the web portal created for the purpose.
(2)The Council shall provide information to the member Secretary of the National Board for Micro, Small and Medium Enterprises establishment under Section 3.