Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19(4)] [Section 19] [Entire Act]

Madras Presidency - Subsection

Section 19(4)(a) in Madras Hindu Religious and Charitable Endowments Act, 1951

(a)himself exercise the powers and discharge the duties assigned by or under this Act to the Deputy or Assistant Commissioner, or