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[Cites 0, Cited by 0] [Section 234] [Entire Act]

Union of India - Subsection

Section 234(13) in The Coal Mines Regulations, 2011

(13)The place where the apparatus or machine for welding or cutting is used and its vicinity Shall be kept clear of grease, oil etc. and no inflammable material shall be kept at or within metres of such place.