Jharkhand High Court
Bishu Soren @ Vishu Soren vs The State Of Jharkhand & Another ... ... on 17 October, 2019
Author: Ananda Sen
Bench: Ananda Sen
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr. M.P. No. 115 of 2019
----
Bishu Soren @ Vishu Soren @ Bhikhari Soren ... Petitioner
-versus-
The State of Jharkhand & Another ... Opposite Parties
---
CORAM : HON'BLE MR. JUSTICE ANANDA SEN
----
For the Petitioner : Mr. Anurag Kashyap, Advocate
For the State : A.P.P.
For the O.P. No.2 : None
----
2/ 17.10.2019 Issue notice to the opposite party No.2 by registered post as
also through ordinary process for which requisites etc. must be filed within one week, failing which this criminal miscellaneous petition as against the opposite party No.2, shall stand rejected without any further reference to the Bench.
( Ananda Sen, J.) Kumar/Cp-01