Section 50(1) in Andhra Pradesh Irrigation Utilisation and Command Area Development Act, 1984
(1)A Command Area Development Authority constituted for any command area or command areas, before the commencement of this Act, under executive orders of the Government (hereinafter in this section referred to as "Adhoc Command Area Development Authority") shall cease to exist on the date on which a Command Area Development Authority is duly constituted for such command area or command areas in accordance with the provisions of this Act.
