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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Odisha - Subsection

Section 23(2)(h) in The Bihar and Orissa Places of Pilgrimage Act, 1920

(h)regulate the encampments, lodging and halting places, sarais and dharmsalas used by pilgrims in any place of pilgrimage, or on their journey thereto or therefrom;