Section 6(1) in The Rajasthan Municipal (Subordinate and Ministerial Service) (New Pay Scales) Rules, 1973
(1)The option under Rule 5 shall be exercised in writing in Form No. 1 appended to these Rules and submitted to the Executive Officer within two months from the date the Board resolves to adopt the new pay scales after application of these Rules :Provided that in the case of a member who is on that date, on leave or on deputation or in foreign service, or under suspension or under training the option shall be exercised within 2 months from the date of his return to duty.
