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Madhya Pradesh High Court

Basant Jatav vs The State Of Madhya Pradesh on 13 September, 2024

1 CRA-10186-2024 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 10186 of 2024 (BASANT JATAV Vs THE STATE OF MADHYA PRADESH ) Dated : 13-09-2024 Parties through their counsel.

As prayed by learned counsel for the appellant, list this case in the week commencing 30th September, 2024.

(RAJENDRA KUMAR VANI) JUDGE pd Signature Not Verified Signed by: PAWAN DHARKAR Signing time: 9/13/2024 7:03:11 AM