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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Punjab - Subsection

Section 42(10) in The Juvenile Justice (Punjab) Rules, 1987

(10)The industrial, technical, agricultural or other vocational training classes run by the institutions shall be inspected by the Director of Employment and Training or by an officer authorised by him in this behalf or by an officer of the Agriculture or other Departments concerned as the case may be shall forward the inspection report to the Chief Inspector.