Calcutta High Court (Appellete Side)
Averi Mukhopadhyay vs State Of West Bengal & Ors Opposite Party on 8 December, 2011
Author: Tapan Kumar Dutt
Bench: Tapan Kumar Dutt
First Sheet
HIGH COURT AT CALCUTTA
Civil Appellate Side
CASE NO. MAT/530 of 2011
In the matter of AVERI MUKHOPADHYAY Petitioner
versus
STATE OF WEST BENGAL & ORS Opposite Party
For Petitioner : JOYDEEP ACHARYA
For Respondent :
BEFORE : Hon'ble JUSTICE TAPAN KUMAR DUTT Hon'ble JUSTICE SOUMEN SEN ________________________________________________________________________________ Noting by Office|Serial| Date|Office Notes,orders or proceedings with signature or Advocate |no | | ________________________________________________________________________________ 08/12/11