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Union of India - Section

Section 1642 in The Customs Valuation (Determination of Value of Export Goods) Rules, 2007

1642.

G.S.R. 593(E), dated 13.9.2007. - In exercise of the powers conferred by section 156 read with section 14 of the Customs Act, 1962 (52 of 1962) the Central Government hereby makes the following rules, namely:-