Andhra Pradesh High Court - Amravati
Pakalapati Madhavi, vs Valavala Sriram, on 21 August, 2025
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARA\^i
'C
THURSDAY JHE TWENTY FIRST DAY OF AUGUSTJ
TWO THOUSAND AND TWENTY FIVE
:PRESENT:
THE HONOURABLE SMT JUSTICE KIRANMAYEE MANDAVA
lA No. 1 OF 2024
IN
CRP NO: 1195 OF 2024 .
u-
Between:
Pakalapati Madhavi, W/o Rambabu, Aged about 39 years, Occ - House wife
R/o.Plot No.2, RR Nagar, HAL Colony, Old Boinapalli Secunderabad
A
..Petitioner(s)
(Petitioner/Respondent/Plaintiff in CRP 1195 OF 2024 L--""
on the file of High Court)
AND
1. Valavala Sriram, S/o Venkanna, Aged about 63 years, Occ - Business
R/o H. No. 20-1-1-3/AW Gardens Aryapuram, Rajamahendravaram.
.,.Respondent/Petitioner/Defendant No.4
2. Y. Mohana Rao, S/o Venkataratnam, Aged about 64 years, Occ -
Cultivation R/o. D No.5-148, Pasivedala, Kovvuru Mandal.
3. Y.Dora Babu, S/o. Mohana Rao, Aged about 30 years, Occ -
Cultivation, R/o. D.No 5-148, Pasivedala, Kovvuru Mandal
4. P.Mamatha, W/o Naga Venkata Rover, Aged about 30 years, Occ -
House wife, R/o. D.No. 3-65/1, Chinnayigudem, Devarapalli Mandal,
West Godavari District.
...Respondent(s)
(Respondents/Defendants Nos.1 to 3 in-do-)
(Respondent no.2 to 4 are not necessary parties)
I
Petition under Section 151 of CPC is filed praying that in the
ci|rcumstances stated in the memorandum of grounds filed in support of the
petition, the High Court may be pleased to grant stay of^ll further proceedings
iri O.S.No.160 of 2017, on the file of Judge, Family Court cum IX Additional
Pistrict and Sessions Judge East Godavari at Rajamahendravaram Pending
I
disposal of CRP No. 1195 of 2024, on the file of the High Court.
I
The petition coming on for hearing, upon perusing the Petition and the
rtiemorandum of grounds filed in support thereof and the earlier orders of the
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High Court dated. 20.09.2024, 22.10.2024, 19.11.2024, 13.12.2024,
04.02.2025, 25.02.2025, 26.03.2025, 25.06.2025 , 21.07.2025 & 05.08.2025
made herein and upon hearing the arguments of Sri S.Sridhar, Advocate for
the Petitioner and of Sri P.Rajesh Babu, Advocate for the Respondent No.1,
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the Court made the following;
ORDER;
List on 03.09.2025.
Interim order granted earlier is extended till 04.09.2025.
SD/- M. PRABHAKAR RAO
ASSISTANT REQSTRAR
//TRUE COPY//
For
SECTIO^FFICER
To.
1. The Judge, Family Court curn IX Additional District and Sessions Judge
East Godavarfat Rajamahendravaram
2. One CC to SRI. S SRIDHAr Advocate [OPUC]
3. One CC to SRI. P RAJESH BABU Advocate [OPUC]
4. One spare copy
HIGH COURT
KM,J
pATED:21/08/2025
LIST ON 03.09.2025
ORDER
lA No. 1 OF 2024 IN CRP NO: 1195 OF 2024 INTERIM ORDER EXTENDED