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[Section 5]
[Entire Act]
State of Bihar - Subsection
Section 5(4) in Bihar Framing of Articles of Charge against government servants Regulations, 2017
| Sl. No. | Concerned letters record | No. of pages. |
| 1 | Complaint (Pariwad)Xerox copy of letter No. 391 dated 16.04.1994 of Sri...............................The Member of Bihar Legislative Assembly. | Total ............... pages. |
| 2 | .................... the Xerox copy ofdepartment's letter No............. dated ................ | Total ............... pages. |
| 3 | Xerox copy of explanation dated ...............of Sri .............................. | Total ............... pages. |
| 4 | Xerox copy of letter No........ dated..........of the...................... Department. | Total ............... pages. |
| 5 | Xerox copy of directive of Jawahar Rojgar Yojna. | Total ............... pages. |
| 6 | Xerox copy of Rule .............. of BiharFinancial Rules. | Total ............... pages. |