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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Chattisgarh - Subsection

Section 11(e) in The Chhattisgarh Excise Settlement of Licences for Retail Sale of Country/Foreign Liquor Rules, 2002

(e)The person in whose favour licence is granted shall be bound by the terms and conditions of licence issued under Rule 3 (b).