Jharkhand High Court
Basmati Devi vs The State Of Jharkhand on 19 August, 2024
Author: Ananda Sen
Bench: Ananda Sen, Gautam Kumar Choudhary
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr. Appeal (D.B.) No.703 of 2024
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1. Basmati Devi
2. Durgesh Yadav @ Satyendra Yadav
.... .... .... Appellants
Versus
The State of Jharkhand .... .... .... Respondent
CORAM: SRI ANANDA SEN, J.
SRI GAUTAM KUMAR CHOUDHARY, J.
For the Appellants : Ms. J. Mazumdar, Advocate Ms. Niharika Mazumdar, Advocate For the State : Mr. Bhola Nath Ojha, A.P.P.
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03/19.08.2024 List this case in the next week along with Cr. Appeal (D.B.) No.698 of 2024, Cr. Appeal (D.B.) No.704 of 2024 and Cr. Appeal (D.B.) No.808 of 2024.
(ANANDA SEN, J.) (GAUTAM KUMAR CHOUDHARY, J.) Sandeep/Anit