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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Andhra Pradesh - Subsection

Section 33(2) in The Andhra Pradesh State Agricultural Council Act, 2020

(2)The regulations made by the Council under sub-section (I) may specify whichviolations there of shall constitute infamous conduct in any professional respect, that is to say, professional misconduct and such provisions shall have effect notwithstanding anything contained in any other law for the time being in force.CHAPTER-VI PENALTIES