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[Cites 0, Cited by 0] [Section 79(3)] [Section 79] [Entire Act]

State of Maharashtra - Subsection

Section 79(3)(d) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

(d)Medical reports of all the members of the family residing in the premises shall be obtained including checks on Human Immuno Deficiency Virus (HIV), Tuberculosis (TB) and Hepatitis B to determine that they are medically fit.