Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tripura - Section

Section 23 in Tripura Value Added Tax Act, 2004

23. Quoting of Registration Certificate Number etc.

- Any person registered under this Act, shall quote the Registration Certificate number or Tax Payers' Identification number issued by the Commissioner of Taxes in any of his returns, challans, notices or other documents used for the purposes of this Act.CHAPTER-V RETURNS AND ASSESSMENT