Delhi High Court - Orders
Coal India Sc St Employee Association vs Union Of India And Ors on 10 October, 2025
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~ SB-4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6031/2024
COAL INDIA SC ST EMPLOYEE ASSOCIATION .....Petitioner
Through: Mr. Rishabh Mishra, Mr. K.M.
Madhu, Ms. Manishita Bhattacharjee,
Ms. Mridul Dhingra and Ms. Sapna
Rai, Advocates.
versus
UNION OF INDIA AND ORS. .....Respondents
Through: Ms. Nidhi Raman, CGSC with Mr.
Arnav Mittal, Mr. Mayank Sansanwal,
Advocate for R-1/UOI.
Ms. Richa Kapoor, Mr. Kunal Anand,
Ms. Shisham Pradhan and Ms. Tanya
Chillar, Advocates for R-2 & 3.
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 10.10.2025 CM APPL. 48103/2024
1. Owing to the Roster Bench (DB-1) sitting till 05:00 pm, the matter could not be taken up.
2. List on 16.01.2026.
TUSHAR RAO GEDELA, J OCTOBER 10, 2025 kct This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/10/2025 at 23:07:30