Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(4)] [Section 20] [Entire Act]

State of Kerala - Subsection

Section 20(4)(b) in Kerala Irrigation and Water Conservation Act, 2003

(b)that the person shown as owner of a land is not the owner thereof;