Bombay High Court
Krishnakant L. Dubey vs Union Of India Thr The Inspector General ... on 9 February, 2023
Author: Sandeep V. Marne
Bench: S. V. Gangapurwala, Sandeep V. Marne
NOB(iv)-WPST-17144-2022
Pdp
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
PRAVIN
DASHARATH
WRIT PETITION ST. NO. 17144 OF 2022
PANDIT
Digitally signed by
PRAVIN DASHARATH
PANDIT
Date: 2023.02.10
10:26:09 +0530
Krishnakant L. Dubey .. Petitioner
Versus
Union of India & Ors. .. Respondents
Mr. Vishal P. Shirke for petitioner.
CORAM: S. V. GANGAPURWALA, ACTING CJ. &
SANDEEP V. MARNE, J.
DATE: FEBRUARY 9, 2023
P.C.:
1. Not on board. Upon mentioning, taken on board.
2. Not before the Bench of which one of us (Sandeep V. Marne, J.) is a member.
(SANDEEP V. MARNE, J.) (ACTING CHIEF JUSTICE) 1