Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Tripura - Subsection Section 50(3) in Tripura Weights and Measures (Enforcement) Act, 1967 (3)In making any rules under this section the Administrator may provide that a breach thereof shall be punishable with fine which may extend to five hundred rupees.
