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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(1)(vv) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

(vv)"retail individual investor" means an individual investor who applies or bids for specified securities for a value of not more than two lakhs rupees;