Madhya Pradesh High Court
Smt. Asha Bai vs Malgujar Kaurav on 5 December, 2023
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MA No. 2769 of 2020 (SMT. ASHA BAI AND OTHERS Vs MALGUJAR KAURAV AND OTHERS) Dated : 05-12-2023 None for the appellants.
The matter was taken up at the beginning and sought pass over. When the matter is taken up in the end of the list, no representation on behalf of the appellant.
Post for hearing on 18.12.2023.
In the meantime, learned counsel for the appellants is directed to file a translated copy of the award.
(DUPPALA VENKATA RAMANA) JUDGE vibha Signature Not Verified Signed by: VIBHA PACHORI Signing time: 06-12-2023 17:11:15