Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Telangana - Subsection Section 5(4) in Telangana Victim Compensation Scheme, 2015 (4)The employees of State/Central Government, Boards, Corporations and Public Undertakings and Income Tax Payees shall not be eligible under this Scheme.
