Section 11(a) in Bihar Elementary School Education Committee Act, 2007
(a)For the School: - (i) The Vidyalaya Shiksha Samiti will protect the school building and will ensure that the school building is not used for non-teaching purposes;(ii)To make general supervision and maintain the works going on in the school, and take corrective measures and report to the higher authorities;(iii)To construct the school building and monitor it as per Govt, instructions;(iv)To decide the opening and closing time of the school and give prior information to BEEO and DSE. But in no case it shall be less than the prescribed period (hours);(v)The Vidyalaya Shiksha Samiti shall be competent to take such other decisions which it considers necessary to Promote Elementary Education in the village;(vi)Management and monitoring of education in the Bal Varg.
