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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(4)(h) in Tamil Nadu Panchayats (Opening and Maintenance of Market) Rules, 2000

(h)the executive authority or the commissioner, as the case may be, shall conduct periodical inspection of the private market and the licensee shall be bound to rectify the defects and carry out suggestions pointed out;