Section 14A(2)(a) in The National Security Act, 1980

[Cites 0, Cited by 0] [Section 14A(2)] [Section 14A] [Entire Act]

(a)in section 3,—

(i)in sub-section (4), in the proviso,—

(A)for the words "ten days", the words "fifteen days" shall be substituted;

(B)for the words "ten days" the words "twenty days" shall be substituted;

(ii)in sub-section (5), for the words "seven days", the words "fifteen days" shall be substituted;

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