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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(1)(b) in The Maharashtra Molasses (Control) Act,1956

(b)seize in any open place or in transit any molasses in respect of which he has reason to believe that any offence punishable under this Act has been committed and also any box, receptacle, package or covering containing such molasses;