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Allahabad High Court

Smt. Pushpa Devi (Since Deceased) And ... vs Smt. Durga Devi And Others on 3 February, 2010

Author: Rakesh Sharma

Bench: Rakesh Sharma

Court No. - 1

Case :- SECOND APPEAL No. - 157 of 2010

Petitioner :- Smt. Pushpa Devi (Since Deceased) And Another
Respondent :- Smt. Durga Devi And Others

Petitioner Counsel :- Hemant Kumar

Respondent Counsel :- Abhishek Kumar

Hon'ble Rakesh Sharma J.

 

Issue notice.

One month's time is granted to file counter-affidavit. List in the last week of March, 2010.

Till the next date of listing, status quo between the parties shall be maintained. Order Date :- 3.2.2010 VPC