Allahabad High Court
Smt. Pushpa Devi (Since Deceased) And ... vs Smt. Durga Devi And Others on 3 February, 2010
Author: Rakesh Sharma
Bench: Rakesh Sharma
Court No. - 1 Case :- SECOND APPEAL No. - 157 of 2010 Petitioner :- Smt. Pushpa Devi (Since Deceased) And Another Respondent :- Smt. Durga Devi And Others Petitioner Counsel :- Hemant Kumar Respondent Counsel :- Abhishek Kumar Hon'ble Rakesh Sharma J.
Issue notice.
One month's time is granted to file counter-affidavit. List in the last week of March, 2010.
Till the next date of listing, status quo between the parties shall be maintained. Order Date :- 3.2.2010 VPC