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Telangana High Court

St. Josephs Voc. Junior College vs The State Of Telangana on 20 February, 2019

Author: P.Naveen Rao

Bench: P.Naveen Rao

           HONOURABLE SRI JUSTICE P.NAVEEN RAO

               WRIT PETITION NO.3354 OF 2019

                       Date: 20.02.2019

Between:

St.Joseph's VOC.Junior College, College Code 27072/61258
1-5-212/24, Parsigutta, Ramnagar, Musheerabad, Hyderabad,
Rep.by its President, Dr. M.Abhishek s/o. M.Ashok, Aged 26
Years, r/o. 1-6-212/24, Parsigutta, Ramnagar, Musheerabad,
Hyderabad.
                                                     .....Petitioner

     and

The State of Telangana, rep.by its Prl.Secretary, Higher
Education Department, Secretariat, Hyderabad and another.

                                                  .....Respondents




The Court made the following:
           HONOURABLE SRI JUSTICE P.NAVEEN RAO

               WRIT PETITION NO.3354 OF 2019

ORDER:

Learned counsel for petitioner seeks leave of the Court to withdraw the writ petition.

Recording the same, writ petition is dismissed as withdrawn.

Pending miscellaneous petitions shall stand dismissed.

___________________________ JUSTICE P.NAVEEN RAO Date: 20.02.2019 kkm HON'BLE SRI JUSTICE P.NAVEEN RAO WRIT PETITION NO.3354 OF 2019 Date: 20.02.2019 kkm