Telangana High Court
St. Josephs Voc. Junior College vs The State Of Telangana on 20 February, 2019
Author: P.Naveen Rao
Bench: P.Naveen Rao
HONOURABLE SRI JUSTICE P.NAVEEN RAO
WRIT PETITION NO.3354 OF 2019
Date: 20.02.2019
Between:
St.Joseph's VOC.Junior College, College Code 27072/61258
1-5-212/24, Parsigutta, Ramnagar, Musheerabad, Hyderabad,
Rep.by its President, Dr. M.Abhishek s/o. M.Ashok, Aged 26
Years, r/o. 1-6-212/24, Parsigutta, Ramnagar, Musheerabad,
Hyderabad.
.....Petitioner
and
The State of Telangana, rep.by its Prl.Secretary, Higher
Education Department, Secretariat, Hyderabad and another.
.....Respondents
The Court made the following:
HONOURABLE SRI JUSTICE P.NAVEEN RAO
WRIT PETITION NO.3354 OF 2019
ORDER:
Learned counsel for petitioner seeks leave of the Court to withdraw the writ petition.
Recording the same, writ petition is dismissed as withdrawn.
Pending miscellaneous petitions shall stand dismissed.
___________________________ JUSTICE P.NAVEEN RAO Date: 20.02.2019 kkm HON'BLE SRI JUSTICE P.NAVEEN RAO WRIT PETITION NO.3354 OF 2019 Date: 20.02.2019 kkm