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State of Rajasthan - Section

Section 18 in The Bar Council of Rajasthan Election Rules, 1968

18. Polling booths for voting in person.

- There may be one or more polling booths at each place. Different dates may be fixed for polling at the different booths. Polling shall ordinarily be from 9 A.M. to 5.30 P.M. The Returning Officer shall appoint a sufficient number of Polling Officers for the booths and may himself act as such at one or more of the booths. The Bar Council may give such general directions as it may consider necessary with regard to places where polling booths ought to be established and the persons to be appointed as Polling Officers. However atleast one polling booth shall be established at each place having Ten or more voters according to Electoral Roll.